Madhya Pradesh High Court
Prateek Mehato vs Banking Ombudsman on 6 February, 2018
THE HIGH COURT OF MADHYA PRADESH MCC-274-2018 (PRATEEK MEHATO Vs BANKING OMBUDSMAN) 1 Jabalpur, Dated : 06-02-2018 None for the petitioner. Adjourned.
(SUJOY PAUL) sh JUDGE e ad mohsin Pr a hy Digitally signed by MOHAMMED MOHSIN QURESHI Date: 2018.02.14 17:25:06 +05'30' ad M of rt ou C h ig H