Calcutta High Court (Appellete Side)
Supriya Chakraborty & Ors vs Union Of India & Ors on 1 August, 2013
Author: Dipankar Datta
Bench: Dipankar Datta
1
8 1.8.13
Sc W. P. No. 2864 (W) OF 2001
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Supriya Chakraborty & Ors.
- vs.-
Union of India & Ors.
None appears for the parties.
The writ petition is dismissed for default.
(Dipankar Datta,J.)