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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Assam - Subsection

Section 33(b) in Assam Opium Prohibition Act, 1947

(b)vexatiously and unnecessarily seizes the property of any person on the pretence of seizing or searching for any opium or other article liable to be confiscated under Section 29, or of seizing any document or other article to seizure under Section 20 or 21 ; or