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State of Rajasthan - Section

Section 2 in The Rajasthan Civil Services (Special Selection and Special Conditions of Service of District Adult Education Officers, Project Officers, Assistant Project Officers and Supervisors in the Adult Education Programme) Rules, 1980

2. Scope and Application.

- These rules shall apply to the appointment of District Adult Education Officers, Project Officers, Assistant Project Officers and Supervisors sanctioned in connection with special schemes of Adult Education Programme of the Government of Rajasthan.