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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Meghalaya - Subsection

Section 4(1)(c) in The Meghalaya Cinemas (Regulation) Rules

(c)[ a site plan in duplicate on a separate sheet drawn to tire scale of one fortieth of an inch to one foot showing the position of the premises in relation to any adjacent premises and to the public thoroughfare upon which the site of the premises abuts, and the arrangements, proposed for the parking of motor car and other vehicles within the proposed site;] [Inserted Vide Meghalaya Cinema (Regulations) (Amendment) Rules 1987.]