Madras High Court
Subashree V vs Controller Of Examinations on 14 September, 2021
Author: N.Anand Venkatesh
Bench: N.Anand Venkatesh
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IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 14.09.2021
CORAM:
THE HONOURABLE MR. JUSTICE N.ANAND VENKATESH
W.P. No.28276 of 2017
&
W.M.P. No.30390 of 2017
1.Subashree V,
D/o.Mr.R.Venkatasamy
2.Sarika. B.K.,
D/o.Mr.P.Bharani Kumaar
3.Haridhaashri.N.V.
D/o.Mr.V.Venkatesan
4.Dinil D. Nangelil
5.Polu Sriman Sai
6.Sharath Krishna.S.V.
7.Keerthana.T.S.
D/o.Mr.V.T.Sivakumar
8.Abinaya S.H.
9.Vaishnavi.V.B.
D/o.Mr.Bindu J.S.
10.Arsha.B.S.
11.Mythili P
D/o.Mr.V.Palanivelu
12.Muhsina.K.S.
13.Sreekutty.S.P.
14.Leka.A.
D/o. Mr.C.Annamalai
15.Roshnita
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D/o. Mr.A.Bellarmen Kennedy
16.Gayathiri S
D/o. Mr.K.Senthil Kumar
17.Preethi V.A
D/o. Mr.S.P.Victor
18.Tirzah Narayan Moorthy
D/o. Mr.Narayana Moorthy
19.P.M.Sivasurya
S/o. Mr.Palanivel.P
20.Varsha J
D/o. Mr.B.Jothi Thirumal
21.Nalla Megha Shyam
S/o. Mr.Nagendra Prasad
22.Aishwarya R N
D/o. Mr.P.Ravindran Nair
23.Jayachandran R
S/o. Mr.P.Ramamoorthy
24.Mohan Prasad
S/o. Mr.A.Elayappan
25.S.Soundarya
D/o. Mr.S.Shanmugam
26.Prahasine S P
D/o. Mr.P.Sahayaraj
27.Balamurugan M
S/o. Mr.R.Murugasamy
28.Rishidhar A
S/o. Mr.Asus Prasad
29.T.Thamizharasan
S/o.Mr.G.Thulasiraman
30.Jean
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S/o. Mr.S.Antoni Doss
31.Thiyaneshwaran C
S/o. Mr.R.Chirstopher Raja
32.Thomas Pravin Kumar
S/o. Mr.M.Chelladuri
33.Vaseekaran J
S/o. Mr.N.Jayaveeran
34.Harini N
D/o. Mr.P.Nagarajan
35.Abhishek S.L
S/o. Mr.T.Stalin Jose
36.Sheashaanth G
S/o. Mr.G. Ganapathy
37.V.R.Ragul
S/o. Mr.V.R.Rajendiran
38.Hariprasanna G.M
S/o. Mr.G.Mathizhagan
39.Navfal Mohamed S.A
S/o. Mr.S.H.Akbar Ali
40.Namassivayane Adrien Souriya
S/o. Mr.Namassivayane Sabessane
41.Niveditha Selvam
42.Oviya M
D/o. Mr.Mohan K
43.Manimegalai A
D/o. Mr.Arumugam C
44.Harinarayana M.S
S/o. Mr.V.Meenakshi Sundaram
45.K.Kevin Germanus
46.Manikandan
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S/o. Mr.G.Mithun Parthiban
47.Joseph M.V
48.Prithviraj P.R
S/o. Mr.Rajeev Peechangot
49.Ruban M
50.R. Swetha
51.Karthiga.M
D/o. Mr.D.Murugadoss
52.Karthikeyan.M
S/o. Mr.R.Munirasu
53.Mythili.U
D/o. Mr.K.Umapathi
54.Narmadha Saroj.S
D/o. Mr.K.Selvaraju
55.Pavithraa V.K.M.
D/o. Mr.S.Muthusubramaniam
56.M.Safana Yasmin
57.Ribhu Aravinth V.G.
58.Harini.S
D/o. Mr.A.Suresh Babu
59.Sathi Raju Satyam Shetty
S/o. Mr.S.Surya Narayana
60.Jeshwa.J
61.Ramkumar P.R
S/o. Mr.P.N.Ramesh Baabu
62.Atluri Pavani
D/o. Mr.Satyajit.A
63.Aiswarya
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D/o. Mr.J.T.Jerald
64.Rubina.H.
D/o. Mr.Haroon Rasheed
65.Velagundula Jahnavi
66.Nithya Gangadharan
67.Prasanth.S
S/o.Mr.N.Sekar
68.J.Jasper Shekinah ...Petitioners
Vs.
1.Controller of Examinations,
The Pondicherry University,
Administrative Building,
R.V.Nagar, Kalapet, Puducherry-605 014.
2.Sri Venkateswara Medical College & Research
Centre (SVMCH),
By its Chairman, Ariyur,
Puducherry.
3.Government of Puducherry,
Secretary(Health).
Health Secretariat, Puducherry.
4.Medical Council of India,
Rep. by its Secretary,
Pocket-14, Sector-8,
Dwarka Phase-1,
New Delhi-110 077. ...Respondents
PRAYER: Writ petition filed under Article 226 of the Constitution of
India, praying to issue a Writ of Certiorarified, calling for the records on
the files of the 1st respondent in its proceedings No.PU/CE/E5/2017/273
dated 05.07.2017 and quash the same as discriminatory and arbitrary
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hence unconstitutional in so far as it excludes and discriminates against
qualified students admitted in the 2nd respondent under the
management quota (NEET 2016) in conformity with relevant Regulations
formulated by the 4th respondent from appearing in 1st year MBBS
degree examination on the same schedule of dates applicable for all the
students admitted in the year 2016.
For Petitioners : Mr.K.Raja
For Respondent 1 : Mrs.A.V.Bharathi
For Respondent 2 : Mr.Lakshmanan
For Respondent 3 : Mrs.V.Usha, AGP
For Respondent 4 : Ms.Subaranjani,
Standing Counsel
ORDER
This writ petition has been filed calling for the records on the files of the 1st respondent in its proceedings No.PU/CE/E5/2017/273 dated 05.07.2017 and quash the same as discriminatory and arbitrary hence unconstitutional in so far as it excludes and discriminates against qualified students admitted in the 2nd respondent under the management quota (NEET 2016) in conformity with relevant Regulations formulated by the 4th respondent from appearing in 1st year MBBS degree examination on the same schedule of dates applicable for all the students admitted in the year 2016. http://www.judis.nic.in 7/8
2.The relief sought for in this writ petition does not survive and accordingly this writ petition is closed as infructuous. No Costs.
Consequently, connected miscellaneous petition is closed.
14.09.2021
Index : Yes / No
Internet : Yes / No
ssr
To
1.Controller of Examinations, The Pondicherry University, Administrative Building, R.V.Nagar, Kalapet, Puducherry-605 014.
2.Sri Venkateswara Medical College & Research Centre (SVMCH), By its Chairman, Ariyur, Puducherry.
3.Government of Puducherry, Secretary(Health).
Health Secretariat, Puducherry.
4.Medical Council of India, Rep. by its Secretary, Pocket-14, Sector-8, Dwarka Phase-1, New Delhi-110 077.
http://www.judis.nic.in 8/8 N.ANAND VENKATESH, J., ssr W.P. No.28276 of 2017 & W.M.P. No.30390 of 2017 14.09.2021 http://www.judis.nic.in