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[Cites 0, Cited by 0] [Section 967] [Entire Act]

State of Haryana - Subsection

Section 967(1) in Punjab Jail Manual

(1)The scale of clothing and bedding and other necessaries of equipment, from time to time prescribed, shall contain provision in respect of prisoners of each of the following classes, namely :-
(A) European convicted criminal prisoners, and unconvictedcriminal prisoners who do not provide or only partially providetheir own clothing, bedding and other necessaries of equipment:-
(B) Indian,
(1) males   (a) summer wear;
    (b) winter wear;
(2) females   (a) summer wear;
    (b) winter wear;
(3) convict officers, in respect of each classof such officers   (a) summer wear;
    (b) winter wear;
(C) European civil prisoners who do notprovide or onlypartiallyprovide their own clothing,bedding, &c. (1) males - winter and summer wear respectively,
(D) Indian clothing, bedding, &c. (2) females - Ditto