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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(48) in The Orissa Reduction and Remissions of Court-fees Order, 1943

(48)to remit the fees chargeable on application for special licences granted for the home brewing of pachwai to meet the requirements of special occasions such as marriages, festivals, etc.