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State of Odisha - Section
Section 140 in The Board's Excise Rules, 1965
140. [] [Re-numbered vide Orissa Gazette Notification No. 2101/30.3.1968.] Prescribed price for hemp drugs.
- Ganja and Bhang shall be sold by retail vendors thereof in the areas specified below at prices noted against each :| Area | Description of the article | Price per gram in excess of which sale shall notbe made |
| Throughout the State of Orissa | Ganja | [75 paise] [Substituted vide Orissa Gazette Notification No. 2912/24.6.1981.] |
| Ditto | Bhang | 13 paise |