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Rajasthan High Court - Jodhpur

State And Ors vs Miss.Firdos Tarannum And Anr on 11 January, 2022

Bench: Akil Kureshi, Rekha Borana

    HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                     JODHPUR
                 D.B. Spl. Appl. Writ No. 534/2005

State And Ors.
                                                                   ----Appellant
                                   Versus
Miss.firdos Tarannum And Anr.
                                                                ----Respondent
                             Connected With
                 D.B. Spl. Appl. Writ No. 835/2006
State And Ors.
                                                                   ----Appellant
                                   Versus
Smt. Seema Parihar
                                                                ----Respondent
                 D.B. Spl. Appl. Writ No. 919/2017
Chandra Kiran Meena
                                                                   ----Appellant
                                   Versus
State Of Rajasthan
                                                                ----Respondents
                 D.B. Spl. Appl. Writ No. 1711/2018
Manisha Daiya
                                                                   ----Appellant
                                   Versus
State Of Rajasthan & Ors.
                                                                ----Respondents
                 D.B. Spl. Appl. Writ No. 1859/2018
Gomi & Anr.
                                                                  ----Appellants
                                   Versus
The Director, Directorate Medical And Health Services & Ors.
                                                                ----Respondents



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                                                                             (2 of 2)                  [SAW-534/2005]


                                                    D.B. Spl. Appl. Writ No. 940/2019
                                   Gomi
                                                                                                      ----Appellant
                                                                        Versus
                                   State Of Rajasthan & Ors.
                                                                                                   ----Respondents
                                                    D.B. Spl. Appl. Writ No. 221/2021
                                   Dhapu
                                                                                                      ----Appellant
                                                                        Versus
                                   The State Of Rajasthan & Ors.
                                                                                                   ----Respondents


                                   For Appellant(s),        :     Mr. Manish Vyas, AAG
                                   through V.C.                   Mr. Mahaveer Bishnoi,
                                                                  Mr. Kumbha Ram Saran
                                   For Respondent(s),       :     Mr.   R.N. Mathur, Sr. Adv. assisted by
                                   through V.C.                   Mr.   Himanshu Jain,
                                                                  Mr.   Rajesh Joshi, Sr. Adv. assisted by
                                                                  Mr.   Rajesh Parihar
                                                                  Mr.   Bhanu Prakash Mathur
                                                                  Mr.   Rakesh Arora



                                          HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI
                                                 HON'BLE MS. JUSTICE REKHA BORANA

Order 11/01/2022 List on 12.01.2022 in supplementary cause list.

By Order Court Master 84to90-MT/-

(Downloaded on 12/01/2022 at 09:04:17 PM)

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