Rajasthan High Court - Jodhpur
State And Ors vs Miss.Firdos Tarannum And Anr on 11 January, 2022
Bench: Akil Kureshi, Rekha Borana
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Spl. Appl. Writ No. 534/2005
State And Ors.
----Appellant
Versus
Miss.firdos Tarannum And Anr.
----Respondent
Connected With
D.B. Spl. Appl. Writ No. 835/2006
State And Ors.
----Appellant
Versus
Smt. Seema Parihar
----Respondent
D.B. Spl. Appl. Writ No. 919/2017
Chandra Kiran Meena
----Appellant
Versus
State Of Rajasthan
----Respondents
D.B. Spl. Appl. Writ No. 1711/2018
Manisha Daiya
----Appellant
Versus
State Of Rajasthan & Ors.
----Respondents
D.B. Spl. Appl. Writ No. 1859/2018
Gomi & Anr.
----Appellants
Versus
The Director, Directorate Medical And Health Services & Ors.
----Respondents
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(2 of 2) [SAW-534/2005]
D.B. Spl. Appl. Writ No. 940/2019
Gomi
----Appellant
Versus
State Of Rajasthan & Ors.
----Respondents
D.B. Spl. Appl. Writ No. 221/2021
Dhapu
----Appellant
Versus
The State Of Rajasthan & Ors.
----Respondents
For Appellant(s), : Mr. Manish Vyas, AAG
through V.C. Mr. Mahaveer Bishnoi,
Mr. Kumbha Ram Saran
For Respondent(s), : Mr. R.N. Mathur, Sr. Adv. assisted by
through V.C. Mr. Himanshu Jain,
Mr. Rajesh Joshi, Sr. Adv. assisted by
Mr. Rajesh Parihar
Mr. Bhanu Prakash Mathur
Mr. Rakesh Arora
HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI
HON'BLE MS. JUSTICE REKHA BORANA
Order 11/01/2022 List on 12.01.2022 in supplementary cause list.
By Order Court Master 84to90-MT/-
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