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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(c) in Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964

(c)"health visitor" means a person who has obtained the health visitor's certificate from any Health School, institution or examining body recognised in this behalf by the Council;