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State of Maharashtra - Section

Section 36 in The Maharashtra Electricity Regulatory Commission (Recruitment and Conditions of Service of Employees) Regulations, 2007

36.

The Commission shall determine the vacancies to be filled in by deputation and the period of such deputation from time to time:Provided that the period of deputation may be extended by mutual consent between the Commission, the individual concerned and the concerned Government department/undertaking/utility.