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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(c) in Jaunsar-Bawar Security of Tenure and Land Records Act, 1952

(c)"Law" includes any order, ordinance, rule, regulation, custom or usage having in the Pargana Jaunsar-Bawar the force of law;-