Madhya Pradesh High Court
Smt. Pyari Devi vs Om Prakash Rajak (Dhobi) on 26 February, 2020
Author: Rohit Arya
Bench: Rohit Arya
1 MA-442-2007 The High Court Of Madhya Pradesh MA-442-2007 (SMT. PYARI DEVI AND OTHERS Vs OM PRAKASH RAJAK (DHOBI) AND OTHERS) 3 Jabalpur, Dated : 26-02-2020 None for the appellants. List after four weeks.
(ROHIT ARYA) JUDGE bks Digitally signed by BASANT KUMAR SHRIVAS Date: 27/02/2020 14:54:54