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Jharkhand High Court

M/S Sharma Construction & Developer vs M/S Assotech Sun Growth Adobe Llp on 20 January, 2023

Author: Shree Chandrashekhar

Bench: Shree Chandrashekhar

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                Arbitration Application No. 38 of 2022

M/s Sharma Construction & Developer                           ...... Petitioner
                          Versus
M/s Assotech Sun Growth Adobe LLP                        .... ... Respondent

CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR

For the Petitioner            : Mr. Amit Kumar Das, Advocate
For the Respondent            : Mr. Abhijeet Sihha, Advocate
                               ---------

Order No. 04 /Dated: 20th January 2023 Let this matter be listed before another Bench.

(Shree Chandrashekhar, J.) sudhir