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[Cites 0, Cited by 0] [Section 125(5)] [Section 125] [Entire Act]

State of Bihar - Subsection

Section 125(5)(i) in The Bihar Motor Vehicles Rules, 1992

(i)the trailer has been fitted with fixed grab rails not less than 610 millimetres in height, on the said plank of the load body on all sides except the rear side, for the support of the persons so carried;