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Union of India - Section

Section 87 in Employees' State Insurance (General) Regulations, 1950

87. Notice of pregnancy.-

An insured woman, who decides to give notice of pregnancy before confinement, shall give such notice in [Form 17] [[ Substituted by Noti. No. N-11/13/2/2003-P&D, dated 1.10.2004, for " Form