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Bombay High Court

New India Assurance Co. Ltd., Thr Its ... vs Puja Satish Gavali And Ors on 27 August, 2018

Author: P.R. Bora

Bench: P.R. Bora

                                            1                                3-47-as


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                           3 FIRST APPEAL NO. 799 OF 2012

                         THE ORIENTAL INSURANCE CO. LTD.
                                      VERSUS
                         PRAKASH SHAHURAJ MALI AND ORS
                                        ...
                          4 FIRST APPEAL NO. 800 OF 2012

                      THE ORIENTAL INSURANCE CO. LTD.
                                    VERSUS
                     JAIRAM ANKUSH DESHMUKH AND ORS
                                       ...
                    Advocate for Appellant : Mr. U. S. Malte.
                  Advocate for Respondent No.1 : Mr. I. A. Patil.
                                       ...

                        5 FIRST APPEAL NO. 2155 OF 2016
                      WITH CA/11423/2011 IN FA/2155/2016

          THE STATE OF MAH THR. COLLECTOR, JALGAON AND ORS
                                  VERSUS
                  NARAYAN RAMDAS PARDESHI AND ORS
                                     ...
                 AGP for Appellants State : Ms. S. S. Raut.
                                     ...

                      6 CIVIL APPLICATION NO. 1813 OF 2017
                               IN FAST/20787/2016
        WITH CA/1814/2017 IN FAST/20787/2016 WITH CA/1815/2017 IN
        FAST/21034/2016 WITH CA/1816/2017 IN FAST/21034/2016 WITH
           CA/1818/2017 IN FAST/21005/2016 WITH CA/1819/2017 IN
        FAST/21005/2016 WITH CA/1820/2017 IN FAST/21010/2016 WITH
           CA/1821/2017 IN FAST/21014/2016 WITH CA/1822/2017 IN
        FAST/21010/2016 WITH CA/1823/2017 IN FAST/21014/2016 WITH
           CA/1824/2017 IN FAST/21026/2016 WITH CA/1825/2017 IN
        FAST/21026/2016 WITH CA/1826/2017 IN FAST/21002/2016 WITH
           CA/1827/2017 IN FAST/21002/2016 WITH CA/1828/2017 IN
        FAST/20986/2016 WITH CA/1829/2017 IN FAST/20986/2016 WITH
           CA/1830/2017 IN FAST/20996/2016 WITH CA/1831/2017 IN
        FAST/20996/2016 WITH CA/1832/2017 IN FAST/20989/2016 WITH
           CA/1833/2017 IN FAST/20989/2016 WITH CA/1834/2017 IN
        FAST/20999/2016 WITH CA/1835/2017 IN FAST/20999/2016 WITH
           CA/1836/2017 IN FAST/20993/2016 WITH CA/1837/2017 IN
        FAST/20993/2016 WITH CA/1838/2017 IN FAST/20981/2016 WITH
           CA/1839/2017 IN FAST/20981/2016 WITH CA/1840/2017 IN
        FAST/20969/2016 WITH CA/1841/2017 IN FAST/20969/2016 WITH
           CA/1842/2017 IN FAST/20966/2016 WITH CA/1843/2017 IN
        FAST/20966/2016 WITH CA/1844/2017 IN FAST/20957/2016 WITH
           CA/1845/2017 IN FAST/20957/2016 WITH CA/1846/2017 IN
        FAST/20963/2016 WITH CA/1847/2017 IN FAST/20963/2016 WITH



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                                            2                                3-47-as

            CA/1848/2017 IN FAST/20952/2016 WITH CA/1849/2017 IN
                              FAST/20952/2016

              THE EXECUTIVE ENGINEER, L.M.P. DIVISION, LATUR
                                    VERSUS
                    BAPURAO KISHANRAO KAPSE AND ORS
                                       ...
                Advocate for Applicant : Mr. Vilas R. Sonwalkar.
                  AGP for Respondent No.5 : Mr. A. M. Phule.
                                       ...

       7 CIVIL APPLICATION NO. 1243 OF 2018 IN FAST/31319/2014
                WITH CA/1245/2018 IN FAST/31319/2014

        EXECUTIVE ENGINEER MEDIUM IRRIGATION PROJECT DHULE
                                 VERSUS
                   SHANKAR SOMA MAHAR AND ORS
                                     ...
             Advocate for Applicant : Ms. Vaishali Patil Jadhav
                                     ...

                          8 FIRST APPEAL NO. 1432 OF 2018

         THE NATIONAL INSURANCE CO. LTD. THR ITS AUTHORIZED
                        SIGNATORY, AURANGABAD
                                 VERSUS
                  ANURADHA SHIVAJI CHINTE AND ORS
                                     ...
             Advocate for Appellant : Mr. Ajit B. Kadethankar.
           Advocate for Respondents No.1 to 5 : Mr. N.D.Kendre.
                                     ...

                        9 FIRST APPEAL NO. 1757 OF 2018
                       WITH CA/6662/2018 IN FA/1757/2018

                       KAMAL DAULATRAO DESHMUKH
                                    VERSUS
                 ARCHANA RAJU @ RAJARAM BHUJBAL AND ORS
                                       ...
                 Advocate for Appellant : Mr. Shivaji T. Shelke.
                                       ...

                         10 FIRST APPEAL NO. 1758 OF 2018

 BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., THR ITS AUTHORIZED
                       SIGNATORY, AURANGABA
                               VERSUS
          RAHUL @ CHETAN BALKRISHNA DUSANE AND ORS
                                  ...
          Advocate for Appellant : Mr. S. G. Chapalgaonkar.
         Advocate for Respondent No.1 : Mr. M. M. Bhokarikar.
                                  ...



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                                            3                                3-47-as

                         11 FIRST APPEAL NO. 1779 OF 2018

  THE RELIANCE GENERAL INSURANCE CO LTD., THR ITS AUTHORIZED
                    SIGNATORY/MANAGER AURA
                               VERSUS
              RAMPRASAD DEVIDAS SAWANT AND ANR
                                  ...
          Advocate for Appellant : Mr. S. G. Chapalgaonkar.
                                  ...

                         12 FIRST APPEAL NO. 1804 OF 2018

     SHRIRAM GENERAL INSURANCE CO. LTD., THR ITS AUTHORIZED
                          SIGNATORY JAIPUR
                                VERSUS
                  LAXMAN MANIK JADHAV AND ORS
                                   ...
           Advocate for Appellant : Mr. S. G. Chapalgaonkar.
                                   ...

                         13 FIRST APPEAL NO. 1811 OF 2018

        THE NEW INDIA ASSURANCE CO. LTD., THR ITS IN-CHARGE,
                              AURANGABAD
                                VERSUS
               SHOBHABAI GANGADHAR TAYADE AND ORS
                                   ...
                Advocate for Appellant : Mr. S. R. Bodade
              Advocate for Respondent No.1 : Mr. S. V. Natu.
                                   ...

                 14 CIVIL APPLICATION NO. 1863 OF 2018
         IN FAST/751/2018 WITH CA/1864/2018 IN FAST/751/2018

          G.M.I.D.C., THR ITS EX. ENGINEER, MEDIUM PROJECT
                       DIV.OSMANABAD AND ORS
                                VERSUS
        BHAGAWAN BAPU MALI (DIED) THR LRS ANUSAYA AND ORS
                                   ...
            Advocate for Applicants : Mr. Prashant S. Shinde.
                                   ...

                        15 FIRST APPEAL NO. 1900 OF 2018
                       WITH CA/9315/2018 IN FA/1900/2018

 NEW INDIA ASSURANCE CO. LTD., THR ITS AUTHORIZED SIGNATORY,
                           AURANGABAD
                              VERSUS
                  PUJA SATISH GAVALI AND ORS
                                 ...
          Advocate for Appellant : Mr. Ajit B. Kadethankar.
          Advocate for Respondent No.2 : Mr. Vikas Bhale



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                                            4                                3-47-as

                         16 FIRST APPEAL NO. 2072 OF 2018

            THE EXECUTIVE ENGINEER, LOWER DUDHANA PROJECT
                                  VERSUS
                  DNYANOBA EKNATHRAO PITALE AND ORS
                                     ...
                   Advocate for Appellant : Mr. A. R. Kale
              AGP for Respondents No.2 and 3 : Ms. S. S. Raut.
                                     ...

                         17 FIRST APPEAL NO. 2083 OF 2018

                          TUKARAM PRALHAD KADAM
                                   VERSUS
                    BALAJI EKNATHRAO CHAPATE AND ANR
                                      ...
                Advocate for Appellant : Mr. Swapnil S. Dargad.
               Advocate for Respondent No.2 : Mr. M. M. Ambhore
                                      ...

                 18 FIRST APPEAL NO. 2088 OF 2018
     WITH CA/14276/2015 IN FA/2088/2018 WITH CA/10991/2016 IN
                 FA/2088/2018 WITH FA/2892/2016

                     THE NATIONAL INSURANCE CO. LTD.
                                   VERSUS
                   MANISHA PANDIT DARADE AND OTHERS
                                      ...
               Advocate for Appellant : Mr. Ajit B. Kadethankar.
            Advocate for Respondents No.1 to 4 : Mr. S. V. Mundhe.
                                      ...

                        19 FIRST APPEAL NO. 2101 OF 2018
                       WITH CA/9267/2018 IN FA/2101/2018

   THE NEW INDIA ASSURANCE CO. LTD., THR ITS SR. DIV MANAGER
                    (LEGAL HUB), AURANGABAD
                              VERSUS
   DATTATRAYA BABAPATIL GADAKH (DIED) THR LRS ROHINI ANDORS
                                 ...
              Advocate for Appellant : Mr. S. R. Bodade
                                 ...
                20 FIRST APPEAL NO. 2107 OF 2018

     UNITED INDIA INSURANCE CO. LTD., THR ITS DIV. MANANGER,
                             AURANGABAD
                               VERSUS
                    JYOTI SANJAY OMASE AND ORS
                                   ...
           Advocate for Appellant : Mr. S. G. Chapalgaonkar
   Advocate for Respondents : Mr. M. B. Sandanshiv, Mr.A.V.Khandare.
                                   ...



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                                               5                                 3-47-as

                         21 FIRST APPEAL NO. 2123 OF 2018

      M/S SHRIRAM GENERAL INSURANCE CO. LTD., THR ITS BRANCH
                     MANAGER / AUTHORISED SIGNA
                                 VERSUS
                     MAYABAI LAHU PATIL AND ORS
                                    ...
             Advocate for Appellant : Mr.S.G.Chapalgaonkar.
           Advocate for Respondent No.1 : Mr. Shrikant S. Patil.

                         22 FIRST APPEAL NO. 2130 OF 2018

                         NARMADABAI DATTA RATHOD
                                     VERSUS
                    THE STATE OF MAHARASHTRA AND ORS
                                        ...
                 Advocate for Appellant : Mr. Abhaya R. Rathod.
                  AGP for Respondents No.1,2 : Ms. S. S. Raut.
                                        ...

                         23 FIRST APPEAL NO. 2132 OF 2018

                 SAKHUBAI AABARAO CHORGE AND ANR
                                 VERSUS
                SHIVPRASAD MADANLAL KASAT AND ORS
                                    ...
             Advocate for Appellants : Mr. Swapnil S. Dargad.
             Advocate for Respondent No.4 : Mr. R. F. Totala.
                                    ...
                  24 FIRST APPEAL NO. 2139 OF 2018
        WITH CA/8032/2018 IN FA/2139/2018 WITH FA/2140/2018

                    NEW INDIA ASSURANCE CO. LTD.
                                VERSUS
                    LATABAI VIJAY KHARAT AND ORS
                                    ...
            Advocate for Appellant : Mr. Ajit B. Kadethankar.
      Advocate for Respondents No.1 to. 5 : Mr. Ajay T. Knawade.
                                    ...
      25 FIRST APPEAL NO. 2291 OF 2018 WITH FA/2292/2018 WITH
      FA/2293/2018 WITH FA/2294/2018 WITH FA/2295/2018 WITH
      FA/2296/2018 WITH FA/2297/2018 WITH FA/2298/2018 WITH
        FA/2299/2018 WITH CA/3054/2018 IN FA/2299/2018 WITH
      FA/2300/2018 WITH FA/2301/2018 WITH FA/2302/2018 WITH
         FA/2303/2018 WITH FA/2304/2018 WITH FA/2305/2018

                         GUNDAPPA MAHADAPPA PAWALE
                                    VERSUS
                      THE STATE OF MAHARASHTRA AND ORS
                                          ...
                    Advocate for Appellants : Mr. Swapnil S. Rathi.
                    AGP for Respondents No.1,2 : Mr. P.G.Borade.
                                          ...


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                 26 FIRST APPEAL NO. 2306 OF 2018
   WITH FA/2307/2018 WITH FA/2308/2018 WITH FA/2309/2018 WITH
     FA/2310/2018 WITH FA/2311/2018 WITH FA/2312/2018 WITH
     FA/2313/2018 WITH FA/2314/2018 WITH FA/2315/2018 WITH
     FA/2316/2018 WITH FA/2317/2018 WITH FA/2318/2018 WITH
                 FA/2319/2018 WITH FA/2320/2018

                            DNYANOBA BALI JADHAV
                                    VERSUS
                      THE STATE OF MAHARASHTRA AND ORS
                                          ...
                    Advocate for Appellants : Mr. Swapnil S. Rathi.
                    AGP for Respondents No.1,2 : Mr. P.G.Borade.
                                          ...
                     27 CIVIL APPLICATION NO. 2437 OF 2018
                               IN FAST/8489/2014

                  VINAYAK BHUJANG SANAP AND ANOTHER
                                    VERSUS
                        THE STATE OF MAHARASHTRA
                                       ...
             Advocate for Applicants : Mr. Dattatraya R. Jayabhar
                  AGP for Respondent No.1: Mr. A. M. Phule.
                                       ...

              28 CIVIL APPLICATION NO. 2898 OF 2018
   IN FAST/3989/2018 WITH CA/2890/2018 IN FAST/3968/2018 WITH
       CA/2891/2018 IN FAST/3968/2018 WITH CA/2893/2018 IN
    FAST/4038/2018 WITH CA/2894/2018 IN FAST/4038/2018 WITH
       CA/2896/2018 IN FAST/4033/2018 WITH CA/2897/2018 IN
    FAST/4033/2018 WITH CA/2899/2018 IN FAST/3989/2018 WITH
       CA/2900/2018 IN FAST/4050/2018 WITH CA/2901/2018 IN
    FAST/4050/2018 WITH CA/2902/2018 IN FAST/4045/2018 WITH
                 CA/2903/2018 IN FAST/4045/2018

  THE EXECUTIVE ENGINEER, IRRIGATION DEPARTMENT, OSMANABAD
                    THR LIFT IRRIGATION DIV.
                              VERSUS
     SUDHAKAR DAGADUAPPA (DIED) THR LRS SACHIN AND ANR
                                 ...
            Advocate for Applicant : Mr. Ruturaj C. Patil.
                                 ...
             29 CIVIL APPLICATION NO. 4552 OF 2018
                        IN FAST/5861/2018

   ICICI LOMBARD GENERAL INSURANCE CO. LTD., THR ITS MANAGER,
                             AURANGABAD
                                VERSUS
                   NAKUBAI RAMESH VALVI AND ORS
                                   ...
            Advocate for Applicant : Mr. Abhijit G. Choudhari
        Advocate for Respondents No.1,2 : Mr.S.G.Chapalgaonkar.
                                   ...


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       30 CIVIL APPLICATION NO. 5254 OF 2018 IN FAST/9030/2018

                  NAVNATH MANOHAR LOKHANDE AND ANR
                                   VERSUS
                    NAGNATH RAMRAO CHAVAN AND ANR
                                      ...
              Advocate for Applicants : Dr. Swapnil D. Tawshikar
            Advocate for Respondent No.2 : Mr. A. S. Usmanpurkar.
                                      ...

       31 CIVIL APPLICATION NO. 5395 OF 2018 IN FAST/9245/2018

     THE EXECUTIVE ENGINEER, URDHVA PRAVARA CANAL DIVISION,
                   GHULEWADI IRRIGATION COLON
                                VERSUS
                VASANT DHONDIBA DHUMAL AND ORS
                                   ...
            Advocate for Applicant : Smt. Ranjana D. Reddy
                                   ...

       32 CIVIL APPLICATION NO. 5397 OF 2018 IN FAST/9250/2018

     THE EXECUTIVE ENGINEER, URDHVA PRAVARA CANAL DIVISION,
                   GHULEWADI IRRIGATION COLON
                                VERSUS
             RANGANATH HARIBHAU CHAUDHARI AND ANR
                                   ...
            Advocate for Applicant : Smt. Ranjana D. Reddy
                                   ...

       33 CIVIL APPLICATION NO. 5466 OF 2018 IN FAST/9025/2018

                        AMARDEEP SHIVRAM BARBOLE
                                   VERSUS
                    NAGNATH RAMRAO CHAVAN AND ANR
                                      ...
              Advocate for Applicants : Dr. Swapnil D. Tawshikar
            Advocate for Respondent No.2 : Mr. A. S. Usmanpurkar.
                                      ...

       34 CIVIL APPLICATION NO. 6366 OF 2018 IN FAST/6777/2018
       WITH CA/6367/2018 IN FAST/6777/2018 WITH CA/6368/2018 IN
       FAST/7161/2018 WITH CA/6369/2018 IN FAST/7161/2018 WITH
  CA/6370/2018 IN FAST/7166/2018 WITH CA/6371/2018 IN FAST/7166/2018

   THE EX. ENGINEER, MINOR IRRIGATION DIV. OSMANABAD THRLIFT
                     IRRIGATION DIV. OSMANA
                               VERSUS
                   ANANDRAO SAMBHAJI DHOLE
                                  ...
              Advocate for Applicant : Mr. Ruturaj C. Patil
                                  ...



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               35 CIVIL APPLICATION NO. 6650 OF 2018
     IN FAST/11315/2018 WITH CA/6651/2018 IN FAST/11315/2018

    THE EX. ENGINEER, URDHWA PRAVARA PROJECT DIV. SANGAMNER
                              AND ANR
                               VERSUS
                     AMRUTA DAGDU LAHAMGE
                                  ...
              Advocate for Applicant : Mr. Ruturaj C. Patil
                                  ...

      36 CIVIL APPLICATION NO. 6697 OF 2018 IN FAST/10243/2018

         SURYAKANT @ SHRIKANT S/O KARBHARI GAYAKE AND ANR
                                  VERSUS
                 REVANSIDDAPPA S/O LAXMAN AND ORS
                                    ...
              Advocate for Applicants : Mr. Satish A. Gaikwad
                                    ...

      37 CIVIL APPLICATION NO. 6998 OF 2018 IN FAST/13581/2018

     SHRIRAM GENERAL INSURANCE CO. LTD., THR ITS AUTHORIZED
                          SIGNATORY JAIPUR
                               VERSUS
                 KHUSHAL HIMMAT WAGH AND ORS
                                   ...
           Advocate for Applicant : Mr. S. G. Chapalgaonkar.
            Advocate for Respondents : Mr. Vikrant P. Raje.
                                   ...

               38 CIVIL APPLICATION NO. 7011 OF 2018
     IN FAST/12885/2018 WITH CA/7013/2018 IN FAST/12986/2018

           THE EXECUTIVE ENGINEER CENTRAL RAILWAY STATION
                             NIRMANSOLAPUR
                                 VERSUS
                   BHANUDAS TUKARAM ADE AND ORS
                                     ...
                 Advocate for Applicant : Mr. D. V. Soman.
                                     ...

                     39 CIVIL APPLICATION NO. 7020 OF 2018
                               IN FAST/14609/2018

         NEW INDIA INSURANCE CO. LTD., THR ITS DIV. MANAGER,
                              AURANGABAD
                                  VERSUS
                 SHRIKANT ROHIDAS GHODKE AND ANR
                                     ...
              Advocate for Applicant : Mr. S.G.Chapalgaonkar
                                     ...



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      40 CIVIL APPLICATION NO. 7054 OF 2018 IN FAST/14042/2018

      M/S SHRIRAM GENERAL INSURANCE CO. LTD., THR ITS BRANCH
                        MANAGER, AURANGABAD
                                 VERSUS
               ANAND PRABHU SURYAWANSHI AND ANR
                                    ...
             Advocate for Applicant : Mr. S.G.Chapalgaonkar
                                    ...

      41 CIVIL APPLICATION NO. 7056 OF 2018 IN FAST/14051/2018

     IFFCO TOKYO GENERAL INSURANCE CO. LTD., THR THE BRANCH
                       MANAGER, AURANGABAD
                                VERSUS
              BALAJI VISHWAMBHAR BIRADAR AND ORS
                                   ...
            Advocate for Applicant : Mr. S.G.Chapalgaonkar
                                   ...

      42 CIVIL APPLICATION NO. 7062 OF 2018 IN FAST/14599/2018

     SHRIRAM GENERAL INSURANCE CO. LTD., THR ITS AUTHORIZED
                          SIGNATORY JAIPUR
                                VERSUS
              JAGDISH DNYANESHWAR DEORE AND ORS
                                   ...
            Advocate for Applicant : Mr. S.G.Chapalgaonkar
                                   ...

      43 CIVIL APPLICATION NO. 7064 OF 2018 IN FAST/14054/2018

 BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., THR ITS AUTHORIZED
                      SIGNATORY, AURANGABA
                                VERSUS
           JEETKAUR SURJEETSINGH BHOSIWALE AND ORS
                                   ...
            Advocate for Applicant : Mr. S.G.Chapalgaonkar
                                   ...

               44 CIVIL APPLICATION NO. 7093 OF 2018
     IN FAST/13572/2018 WITH CA/7096/2018 IN FAST/13572/2018

    UNITED INDIA INSURANCE CO. LTD., THR ITS BRANCH MANAGER,
                            AURANGABAD
                                VERSUS
             WATCHALABAI HAUSAJI GADAMBE AND ORS
                                   ...
            Advocate for Applicant : Mr. S.G.Chapalgaonkar
                                   ...




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  45 CIVIL APPLICATION NO. 8885 OF 2018 IN FAST/15401/2018 WITH
       CA/8886/2018 IN FAST/15401/2018 WITH CA/8887/2018 IN
   FAST/15549/2018 WITH CA/8888/2018 IN FAST/15549/2018 WITH
       CA/8889/2018 IN FAST/15553/2018 WITH CA/8890/2018 IN
   FAST/15553/2018 WITH CA/8891/2018 IN FAST/15544/2018 WITH
       CA/8892/2018 IN FAST/15544/2018 WITH CA/8893/2018 IN
      FAST/15541/2018 WITH CA/8894/2018 IN FAST/15541/2018

         THE EX. ENGINEER M.I. DIVISION (2) SANGAMNER AND ANR
                                   VERSUS
                           DHONDU VITHU DUTE
                                     ...
                Advocate for Applicants : Mr. Ruturaj C. Patil
                                     ...

                  46 CIVIL APPLICATION NO. 9505 OF 2018
        IN FAST/20635/2018 WITH CA/9506/2018 IN FAST/20635/2018

         ORIENTAL INSURANCE CO. LTD., THR ITS MANAGER, NANDE
                                  VERSUS
                 PYARIBI AHMED KHAN PATHAN AND ORS
                                     ...
                Advocate for Applicants : Mr. Uday S. Malte
                                     ...

              47 CIVIL APPLICATION NO. 9519 OF 2018
 IN X-APLST/19867/2018 WITH CA/9520/2018 IN X-APLST/19867/2018

                  LAXMIKANT YASHWANT BAGAL AND ANR
                                    VERSUS
                   THE STATE OF MAHARASHTRA AND ANR
                                      ...
      Advocate for Applicants : Talekar S.B. And Talekar And Associates
                 AGP for Respondent No.1 : Ms. S. S. Raut.
                                      ...

                                         CORAM : P.R. BORA, J.

                                         DATED : 27th AUGUST, 2018.

 ORDER :

-

1. Await service.

2. Stand over to 24-09-2018.

3. Interim relief, if any, to continue till then.

[ P.R. BORA, J.] rrd.

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