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[Cites 1, Cited by 2]

Rajasthan High Court - Jodhpur

United India Ins. Company Ltd vs Roop Kanwar on 1 March, 2019

Author: P.K. Lohra

Bench: P.K. Lohra

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                  S.B. Civil Misc. Appeal No. 366/2019

                                   United India Ins. Company Ltd.
                                                                                         ----Appellant
                                                                 Versus
                                   Roop Kanwar
                                                                                     ----Respondent


                                   For Appellant(s)       :   Mr. Aditya Singhi



                                                  HON'BLE MR. JUSTICE P.K. LOHRA

Order 01/03/2019 Issue notice of the application under Section 5 of the Limitation Act, returnable within four weeks. Notices may be filed in two sets. One set may be given 'Dasti' for sending it by registered AD post.

(P.K. LOHRA),J 91-Bharti/-

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