Rajasthan High Court - Jodhpur
United India Ins. Company Ltd vs Roop Kanwar on 1 March, 2019
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 366/2019
United India Ins. Company Ltd.
----Appellant
Versus
Roop Kanwar
----Respondent
For Appellant(s) : Mr. Aditya Singhi
HON'BLE MR. JUSTICE P.K. LOHRA
Order 01/03/2019 Issue notice of the application under Section 5 of the Limitation Act, returnable within four weeks. Notices may be filed in two sets. One set may be given 'Dasti' for sending it by registered AD post.
(P.K. LOHRA),J 91-Bharti/-
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