Kerala High Court
P.Nisha vs The State Of Kerala on 1 July, 2020
Author: A.K.Jayasankaran Nambiar
Bench: A.K.Jayasankaran Nambiar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
WEDNESDAY, THE 01ST DAY OF JULY 2020 / 10TH ASHADHA, 1942
WP(C).No.13033 OF 2020(D)
PETITIONER/S:
P.NISHA
AGED 37 YEARS
W/O.SREEKUMAR, SALESMAN, VYASA STORE OF THE KERALA
STATE CO-OPERATIVE FEDERATION FOR FISHERIES
DEVELOPMENT LTD.(MATSYAFED), VIZHINJAM, VIZHINJAM
P.O., THIRUVANANTHAPURAM-695 521.
BY ADV. SRI.BIJU .C. ABRAHAM
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT OF
FISHERIES, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE MANAGING DIRECTOR,
MATSYAFED, KAMALESWARAM, THIRUVANANTHAPURAM-695 009.
3 THE CHAIRMAN, MATSYAFED,
KAMALESWARAM, THIRUVANANTHAPURAM-695 009.
4 MANAGER, MATSYAFED DISTRICT OFFICER,
THIRUVANANTHAPURAM-695 009.
OTHER PRESENT:
SR.G.P. SRI.K.P.HARISH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.07.2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.13033 OF 2020(D) 2
JUDGMENT
The petitioner has approached the 2 nd respondent with Ext.P3 representation seeking a reversion to the post of Office Attendant. The limited prayer of the petitioner is for a direction to the 2 nd respondent to consider and pass orders on Ext.P3 representation expeditiously, after hearing the petitioner.
2. I have heard the learned counsel for the petitioner, the learned Senior Government Pleader for the official respondent of the State and Sri.T.P. Pradeep for the respondents 2 to 4.
On a consideration of the facts and circumstances of the case and the submissions made across the Bar, I dispose the writ petition by directing the 2 nd respondent to consider and pass orders on Ext.P3 representation within an outer time limit of three weeks from the date of receipt of a copy of this judgment, after hearing the petitioner. The petitioner shall produce a copy of the writ petition together with a copy of the judgment before the 2nd respondent for further action.
Sd/-
A.K.JAYASANKARAN NAMBIAR JUDGE sd WP(C).No.13033 OF 2020(D) 3 APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ORDER BEARING NO.MATSYAFED/E3/6151/2016 DATED 15.05.2020 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P1 A TRUE COPY OF THE SAID REQUEST DATED 16.07.2018 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE MEDICAL CERTIFICATE DATED 23.05.2020 ISSUED BY DR.V.JAYAPAL, M.D. PH.D CONSULTANT CARDIOLOGIST, HRIDAYALAYA PREVENTIVE CARDIOLOGY CENTRE.
EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DATED 21.05.2020 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE REPRESENTATION DATED 10.06.2020 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.