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State of Maharashtra - Section

Section 42A in The Maharashtra Shops and Establishments Act, 1948

42A. [ First-Aid. [Inserted by Bombay 28 of 1952, Section 14.]

- In every establishment wherein a manufacturing process as defined in clause (k) of section 2 of the Factories Act, 1948, (LXIII of 1948) is carried on, there shall be provided and maintained a first-aid box containing such articles as may be prescribed.]