Section 7 in Jammu and Kashmir Juvenile Justice Rules, 2007
7. Issue of clothing, bedding and other articles.
- Each juvenile shall be provided with clothing and bedding, including custom-ary under-garments, towel, jersey for winter, school uniform for juveniles attending outside schools, durry, bed-sheets, blanket, pillow, chappals or shoes, utensils as required and tooth powder, soap, oil, comb, etc as per the scale laid down by the Government from time to time.
