Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Gujarat - Subsection Section 7(a) in Uka Tarsadia University First Statutes, 2012 (a)To be the custodian of the common seal, buildings, gardens, records, library and such other property of the University as the Board of Management shall commit to his/her charge;
