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Calcutta High Court

Ruchi Soya Industries Limited vs Avr Storage Tank Terminal Pvt. Ltd. & Anr on 24 February, 2020

Author: Debangsu Basak

Bench: Debangsu Basak

OD-23
                            ORDER SHEET

                IN THE HIGH COURT AT CALCUTTA
              ORDINARY ORIGINAL CIVIL JURISDICTION

                       GA No. 948 of 2018
                       CS No. 241 of 2016
                RUCHI SOYA INDUSTRIES LIMITED
                           VERSUS
          AVR STORAGE TANK TERMINAL PVT. LTD. & ANR.


  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date : 24th February, 2020.

Appearance:

Mr. S.E. Huda, Adv.
Mr. Ravi Asopa, Adv.
The Court :- Affidavit-in-opposition filed in Court today be taken on record.
Time to file affidavit-in-reply is extended till two weeks from date.
List the application in the monthly list of April, 2020.
(DEBANGSU BASAK, J.) snn.