Calcutta High Court
Ruchi Soya Industries Limited vs Avr Storage Tank Terminal Pvt. Ltd. & Anr on 24 February, 2020
Author: Debangsu Basak
Bench: Debangsu Basak
OD-23
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
GA No. 948 of 2018
CS No. 241 of 2016
RUCHI SOYA INDUSTRIES LIMITED
VERSUS
AVR STORAGE TANK TERMINAL PVT. LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 24th February, 2020.
Appearance:
Mr. S.E. Huda, Adv.
Mr. Ravi Asopa, Adv.
The Court :- Affidavit-in-opposition filed in Court today be taken on record.
Time to file affidavit-in-reply is extended till two weeks from date.
List the application in the monthly list of April, 2020.
(DEBANGSU BASAK, J.) snn.