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Allahabad High Court

Dalip Singh vs State Of U.P. And Another on 1 July, 2010

Author: Vinod Prasad

Bench: Vinod Prasad

Court No. - 54

Case :- APPLICATION U/S 482 No. - 31096 of 2009
Petitioner :- Dalip Singh

Respondent :- State Of U.P. And Another

Petitioner Counsel :- I.M. Khan

Respondent Counsel :- Govt. Advocate

Hon'ble Vinod Prasad J.

 

There is no report of service of notice on the respondent no. 2 by the office. Office is directed to make a report of service. List this case in week commencing 9.8.2010. Interim order is extended till the next date of listing. Order Date :- 1.7.2010 AKG/-