Allahabad High Court
Dalip Singh vs State Of U.P. And Another on 1 July, 2010
Author: Vinod Prasad
Bench: Vinod Prasad
Court No. - 54 Case :- APPLICATION U/S 482 No. - 31096 of 2009 Petitioner :- Dalip Singh Respondent :- State Of U.P. And Another Petitioner Counsel :- I.M. Khan Respondent Counsel :- Govt. Advocate Hon'ble Vinod Prasad J.
There is no report of service of notice on the respondent no. 2 by the office. Office is directed to make a report of service. List this case in week commencing 9.8.2010. Interim order is extended till the next date of listing. Order Date :- 1.7.2010 AKG/-