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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(ii) in The Haryana Sugarcane (Regulation of Purchase and Supply) Rules, 1992

(ii)The Government may appoint, when required, such other Government servants as it may think fit to be Additional Cane Inspectors within such limits as may be assigned to them.