Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act] NCT Delhi - Subsection Section 39(4)(b) in The Delhi Land Reforms Rules, 1954 (b)The portion or portions of the holding shall be offered for sale to all the co-tenure holders including the applicant.