Section 32 in The M.P. Gram Panchayats (Accounts) Rules, 1999
32. Specific purpose grants.
- No expenditure shall be incurred in excess of the budget allotments as sanctioned and authorised. The amount received for all the specific purpose grants may be kept in a separate bank account in the respect of each such grants. The money received for a particular purpose shall not be diverted and utilised for any other purpose without prior written permission of the sanctioning authority.
