Gauhati High Court
National Insurance Co. Ltd vs Smt Karmela Rajput And 5 Ors on 26 April, 2023
Page No.# 1/2
GAHC010009862017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./24/2017
NATIONAL INSURANCE CO. LTD
HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET, KOLKATA AND
ONE OF THE REGIONAL OFFICE KNOWN AS GUWAHATI REGIONAL
OFFICE , G.S. ROAD, BHANGAGARH, GUWAHATI 781005, KAMRUP ASSAM
VERSUS
SMT KARMELA RAJPUT and 5 ORS
W/O LATE PRAHLLAD RAJPUT
2:RONALD RAJPUT
S/O LATE PRAHLLAD RAJPUT
3:MISS PRATIBHA RAJPUT
D/O LATE PRAHLLAD RAJPUT
ALL 1 TO 3 ABOVE ARE R/O KELLYDEN TEA ESTATE
P.S.KALIBOR
DIST. NAGAON
ASSAM.
4:SMT. INU KUMARI DEVI
W/O LATE BABUL KALITA
R/O KELLYDEN TEA ESTATE
P.S. KALIABOR
DIST. NAGAON
ASSAM.
5:MD. FAKRUDDIN AHMED
S/O RUSMAT AHMED
R/O KELLYDEN TEA ESTATE
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P.S. KALIBOR
DIST. NAGAON
ASSAM
Advocate for the Petitioner : MS.A BORA
Advocate for the Respondent : MS.P BHATTACHARYAR-1
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
26.04.2023 This matter is ready as regard service and records.
However, the learned counsel for the respondent/claimant submits that the brief has already been taken back by the client. Accordingly, he prays for some time to intimate the Registry of this Court by filing proper application. Prayer is allowed.
List accordingly.
JUDGE Comparing Assistant