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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of Chattisgarh - Subsection

Section 31(3)(b) in The Chhattisgarh Co-operative Societies Rules, 1962

(b)by a society, other than a credit society, in which the share capital raised from the members is intended to built up the special kind of business for which it has been registered.