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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(1)(i) in Haryana Tax on Entry of Goods Into Local Areas Act, 2008

(i)providing finance, aids, grants and subsidies to local bodies and government agencies for the purposes specified in clauses (a),(c), (d),(e) and (f).