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State of Haryana - Section

Section 99 in The Haryana New Mandi Townships Building Rules, 1967

99. Construction of a tank for disposal of inalustrive chemical or other trade effluent.

- A tank intended for reception or disposal of industrial, chemical or other trade effluent shall be so constructed and placed as not to cause pollution to any well, spring, or stream of water, used or likely to be used for drinking or domestic purposes, or for the manufacture or preparation of articles of food or drink for human consumption or for the cleansing of vessels with a view to the preparation or sale of such articles.