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State of Uttar Pradesh - Section

Section 25 in The U.P. Employees' State Insurance Homeopathic Pharmacist Service Rules, 1997

25. Relaxation from the conditions of service.

- Where the State Government is satisfied that the operation of any rule regulating the conditions of service of persons appointed to the service cause under hardship in any particular case, it may, notwithstanding anything contained in the rules applicable to the case, by order, dispense with or the requirements of that rule to such extent and subject to such conditions as it may consider necessary for dealing with the case in a just and equitable manner.