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State of Tamilnadu - Section

Section 31D in Tamil Nadu Homeopathy Council Regulations, 1973

31D. [ [Added by No. 400/TNHC/80 published in Notification SRO C-22/86.]

Every person employed in the permanent service of the Council shall subscribe to the Provident Fund under the provisions of Contributory Provident Fund Rules (Tamil Nadu).]