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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(4)(iv) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(iv)keep the minutes of all meetings of the Executive Council, the Academic Council, the Finance Committee, the faculty council and any committee appointed by the authorities of the University;