Andhra Pradesh High Court - Amravati
Zuari Cement Limited vs The State Of Andhra Pradesh on 28 November, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.Nos.37936 & 40930 of 2022;
W.P.Nos. 26594, 26815, 26823, 26828, 26831, 26837, 26856,
26936, 26945, 26948, 26952, 26954, 27309, 27583, 27637,
27770, 27792, 27832, 27893, 27899, 27900, 27903, 27915,
27919, 27935, 27947, 27948, 27950, 27960, 27962, 27968,
28149, 28291, 28292, 28299, 28307, 28329, 28341, 28354,
28360, 28361, 28370, 28380, 28386, 28389, 28395, 28427,
28429, 28430, 28432, 28433, 28434, 28435, 28442, 28455,
28458, 28460, 28461, 28464, 28465, 28472, 28482, 28593,
28775, 28885, 28890, 28905, 28907, 28909, 28912, 28913,
28916, 28917, 28922, 29239, 29303, 29306, 29307, 29311,
29313, 29315, 29317, 29318 of 2023
PROCEEDING SHEET
Sl.No
ORDER
DATE
04. 28.11.2023 NJS, J List these matters on 25.01.2024.
________ NJS, J KSJ