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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(2)(c) in The Anna University of Technology, Madurai Act, 2010

(c)to make regulations-
(i)regarding the admission of students to the University and the number of students to be admitted;
(ii)regarding the courses of study leading to degrees, diplomas and other academic distinctions;
(iii)regarding the conduct of examinations and maintenance and promotion of standards of education;
(iv)prescribing equivalence of examinations, degrees, diplomas and certificates of other Universities, colleges, institutions and Boards;
(v)regarding industrial training where such training forms part of the requirements for the degree, diploma or other academic distinctions; and
(vi)for the assessment, evaluation and grading of students performance;