Supreme Court - Daily Orders
Ntpc Ltd. (Sipat Project) vs Rajiv Chakraborty on 10 December, 2020
Bench: A.M. Khanwilkar, B.R. Gavai
1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 2809 OF 2020
NTPC LTD. (SIPAT PROJECT Appellant(s)
VERSUS
RAJIV CHAKRABORTY Respondent(s)
WITH
CIVIL APPEAL NO. 2810 OF 2020
CIVIL APPEAL NO. 2832 OF 2020
CIVIL APPEAL NO. 2813 OF 2020
O R D E R
The issue raised in these appeals are identical to the issue raised in C.A. No.2798 of 2020 titled as NTPC Ltd. (Simhadri Project) Vs. Rajiv Chakraborty, which was decided on 16.11.2020. Hence, these appeals and pending application(s) are disposed of in the same terms.
…...................J (A.M. KHANWILKAR) Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2020.12.14 17:03:59 IST Reason: …...................J (B.R. GAVAI) New Delhi December 10, 2020 2 ITEM NO.23 Court 5 (Video Conferencing) SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 2809/2020 NTPC LTD. (SIPAT PROJECT) Appellant(s) VERSUS RAJIV CHAKRABORTY Respondent(s) (IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 68588/2020 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 68589/2020 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 68591/2020 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 74614/2020 IA No. 74614/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 68589/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 68588/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 68591/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) WITH C.A. No. 2832/2020 (XVII) (IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 70282/2020 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 70288/2020 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 70289/2020 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 74604/2020 IA No. 74604/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 70288/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 70282/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 70289/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) C.A. No. 2810/2020 (XVII) (IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 68668/2020 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 68669/2020 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 68670/2020 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 74602/2020 IA No. 74602/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 68669/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 68668/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 68670/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) 3 C.A. No. 2813/2020 (XVII) (IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 68912/2020 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 68913/2020 FOR PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS ON IA 68914/2020 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 74599/2020 IA No. 74599/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 68913/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 68912/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 68914/2020 - PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS) Date : 10-12-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE MR. JUSTICE B.R. GAVAI For Appellant(s) Mr. Adarsh Tripathi, Adv. Mr. Anish Gupta, Adv.
Mr. Nikhil Kandpal, Adv. Mr. Yagyawalkya Singha, Adv. Mr. Gaurav, AOR For Respondent(s) Ms. Vanita Bhargava, AOR Mr. Ajay Bharga, Adv.
Mr. Mohit Kishore, aDv. Ms. Wamika Trehan, Adv. Mr. Shivank Diddi, Adv.
UPON hearing the counsel the Court made the following O R D E R The appeals are disposed of in terms of the signed order.
Pending applications, if any, stand disposed of.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)
[Signed order is placed on the file]