Section 16 in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000
16. Decision of questions by majority of votes.
- Except as otherwise provided by or under this Act, all questions brought before any meeting of the Council, shall be decided by a majority of the votes of the members present and in case of votes being equal the Presiding Authority at the meeting shall have a second or casting vote.
