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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(4)(iii) in The M.P. Nagariya Sthawar Sampatti Kar Adhiniyam, 1964

(iii)[ the list finalised for the first time in relation to which the provisions of this Act are made applicable after the first day of April, 1970 shall take effect and come into force with effect from such date on which the provisions of this Act are made applicable to such area.] [Inserted by M.P. Act No. 3 of 1971 (w.e.f. 21-1-1971).]