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Union of India - Section

Section 15 in The Bombay State Dental Council (Reconstitution And Reorganization Order, 1961

15. Adaptations and modifications in the Act.

- As from the appointed day, the Act shall, until altered, repealed or amended by the competent Legislature, have effect in the States of Maharashtra, Gujarat, Mysore and Rajasthan, subject to the adaptations and modifications specified in the Schedule annexed hereto.