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[Cites 0, Cited by 0] [Section 38A] [Entire Act]

NCT Delhi - Subsection

Section 38A(3) in The Delhi Rent Control Act, 1958

(3)The provisions of sub-sections (2) and (3) of section 38 shall apply in relation to an Additional Tribunal as they apply in relation to the Tribunal.] [Inserted by Act 37 of 1984, section 2 (w.e.f. 26-5-1984).]