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[Cites 0, Cited by 0] [Section 26(6)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(6)(b) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(b)Coamings which are higher than 90 centimeters above the deck shall also be provided with the necessary cleats referred to in this sub-regulation on the outside.