Calcutta High Court
Arunava Ghosh vs Speaker on 3 November, 2016
Author: Aniruddha Bose
Bench: Aniruddha Bose
WP No. 1125 of 2013
In the High Court at Calcutta
Constitutional Writ Jurisdiction
Original Side
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Arunava Ghosh Versus Speaker, W.B. Legislative Assembly & Ors. Present:
The Hon'ble Justice Aniruddha Bose Dated: 3rd November, 2016 Mr.Soumya Majumder, Adv. Mr. Anindya Lahiri, Adv. for the petitioner. Mr.Kaushik Chandra, Addl. Solicitor General Ms. Debjani Ghosh, Adv. for the respondents The Court: On the prayer of the learned counsel for the petitioner, hearing of this writ petition is fixed on 21.11.2016 at 2 PM.
[ANIRUDDHA BOSE,J.] km