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Karnataka High Court

The Union Of India vs M/S Flowserve Microfinish Valves ... on 12 August, 2011

Bench: V.G.Sabhahit, B.Manohar

- 7 AL hold that the 21.fipez1ls decided in these appeals. Accordingly we O1'd€r. are devoid of merit and pass the following ORDER "

Appeals are dismissed. . 2 b V V