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Udham Singh vs The State Of Madhya Pradesh on 10 July, 2018

Bench: Ranjan Gogoi, R. Banumathi, Navin Sinha

     ITEM NO.14                             COURT NO.2                 SECTION II-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                           SPECIAL LEAVE PETITION (CRIMINAL) Diary No.21457/2018

     (Arising out of impugned final judgment and order dated 31-01-2018
     in CRLA No. 526/2010 passed by the High Court Of M.p At Gwalior)

     UDHAM SINGH                                                        Petitioner(s)
                                                    VERSUS
     THE STATE OF MADHYA PRADESH                                        Respondent(s)

     (FOR ADMISSION and I.R. and IA No.84462/2018-CONDONATION OF DELAY
     IN FILING and IA No.84463/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.84464/2018-EXEMPTION FROM FILING
     O.T. )

     Date : 10-07-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE RANJAN GOGOI
                             HON'BLE MRS. JUSTICE R. BANUMATHI
                             HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)                 Mr. Abhishek Ray, Adv.
                                       Mr. Md. Azam Ansari, Adv.
                                       Mr. V. Sivasubramanian, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard the learned counsel for the petitioner and perused the relevant material.

Delay condoned.

Applications for exemption from filing Certified Copy of the impugned Judgment and OT are allowed.

We do not find any legal and valid ground for interference.

The Special Leave Petition is dismissed.

     (POOJA ARORA)                                                   (ASHA SONI)
     COURT MASTER                                                    BRANCH OFFICER