Supreme Court - Daily Orders
National Council For Teacher Education ... vs Rambha College Of Education on 25 January, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.5 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 42238/2017
(Arising out of impugned final judgment and order dated 09-08-2017
in LPA No. 535/2017 passed by the High Court of Delhi at New Delhi)
NATIONAL COUNCIL FOR TEACHER
EDUCATION (NCTE) & ANR. Petitioner(s)
VERSUS
RAMBHA COLLEGE OF EDUCATION Respondent(s)
(IA No.6797/2018-CONDONATION OF DELAY IN FILING and IA
No.6802/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 25-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s)
Ms.Asha Gopalan Nair, AOR
Ms.Dimple Nagpal, Adv.
Mr.Pitamber Dutt Nautiyal, Adv.
For Respondent(s)
Mr.Mayank Manish, Adv.
Mr.Ravi Kant, Adv.
Mr.Chandra Prakash, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Ashok Raj Singh) (Saroj Kumari Gaur) Court Master Court Master Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2018.01.25 16:50:05 IST Reason: