Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] UT Ladakh - Subsection Section 17(3) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.) (3)Antiquities in respect of which an offence referred to in sub-section (2)has been committed shall be liable to confiscation.
