Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1) in The Legal Services Authorities Act, 1987

(1)The Central Government in consultation with the Chief Justice of India may, by notification, make rules to carry out the provisions of this Act.