Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in The Scheduled Castes And Scheduled Tribes Orders (Amendment) Act, 2002 4. Amendment of Scheduled Tribes Orders.- The Scheduled Tribes Orders are hereby amended in the manner and to the extent specified in the Second Schedule.
